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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3)(ix) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(ix)Certified that the conditions specified above have been read over/explained to (name.......) and that the licensee has accepted them and that he/she has been released accordingly on the.............20....