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Delhi High Court - Orders

Ramesh Chander Gupta vs Ram Niwas Gupta on 19 March, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~20
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         RFA 344/2023& CM APPL. 21681/2023
                                     RAMESH CHANDER GUPTA                                                                   ..... Appellant
                                                                           Through:                Mr. Ravi Kant Chadha, Senior
                                                                                                   Advocate with Ms. Mansi Chadha,
                                                                                                   Mr. Shivam Tyagi, Advocates.
                                                                           versus

                                     RAM NIWAS GUPTA                                                                       ..... Respondent
                                                                          Through:                   Mr. Alok Kumar, Senior Advocate
                                                                                                     with Mr. Amit Kumar Singh, Mr.
                                                                                                     Varun Maheshwari and Mr. Manan
                                                                                                     Soni, Advocates.
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 19.03.2024 CM APPL. 37279/2023 (Cross-objection) Learned counsel appearing on behalf of the non-applicant prayed for four weeks' time to file reply to the instant application. Let the same be filed within four weeks, as prayed. Rejoinder thereto, if any, be filed within two weeks thereafter.

List on 13th September, 2024.

RFA 344/2023& CM APPL. 21681/2023 (Stay) List for final hearing on 13th September, 2024. Lower Court Record in digital form be requisitioned before the next date of hearing.

Meanwhile, the parties are directed to file their written submissions This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 04:39:19 along with convenience compilations before the next date of hearing.

Interim orders, if any, to continue.

CHANDRA DHARI SINGH, J MARCH 19, 2024 rk/ryp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/03/2024 at 04:39:19