Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] UT Ladakh - Subsection Section 15(2) in The University of Ladakh Act, 2018 (2)The Registrar of the Cluster University shall act as the Secretary of the University Council and the Boards of Research Studies and other bodies of the Cluster University.
