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State of Rajasthan - Section

Section 5 in Rajasthan Forest Subordinate Service Rules, 2015

5. Initial Constitution of the Service.

- The Service shall consist of:-
(a)all persons holding substantively the posts specified in the Schedule;
(b)all persons recruited to the service before the commencement of these rules; and
(c)all persons recruited to the service in accordance with the provision of these rules.
Part-III Recruitment