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[Cites 0, Cited by 0] [Section 136(1)] [Section 136] [Entire Act]

Union of India - Subsection

Section 136(1)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)in case of emergency when a train is to be received on an obstructed line the Station Master on duty shall, -
(i)ensure that the signals controlling the reception of the train are kept at `ON'; and
(ii)ensure that all the points over which the train has to pass are correctly set and the facing points locked.