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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(3)(a) in Gorkhaland Territorial Administration Act, 2011

(a)exercise such of the powers, perform such of the functions and discharge such of the duties of the Chief Executive as the Chief Executive may from time to time, subject to the rules make in this behalf by the Government, delegate to him by order in writing: