Section 24(2)(a) in The Gujarat Finance Act, 1932

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(a) in The Gujarat Finance Act, 1932

(a)in any area within the limits of a municipality in the same manner in which the property tax [* * *] [The words 'levy' and the words 'levied and' were deleted by Bombay I of 1940, section 4(ii), read with Bombay 23 of 1948, section 2.] collected in the said area, and

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State of Gujarat - Subsection

Section 24(2)(a) in The Gujarat Finance Act, 1932