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[Cites 0, Cited by 1] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(m) in Banaras Hindu University Act, 1915

(m)the supervision and inspection of colleges and other institutions admitted to privileges of the University under sub-section (2) of section 15; [* * *] [Word and omitted by Act 32 of 1966]
(mm)[ the powers and duties of teachers and salaried officers and the powers which may be delegated to them; [Inserted by Act 32 of 1966]
(mmm)the conditions and qualifications for the registration of graduates;]