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[Cites 0, Cited by 0] [Section 1(1)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(1)(i) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

(i)'Pay' means the basic pay of an employee as verified and admitted by the Director under the grant-in-aid Scheme.