Section 6(2)(b) in The Orissa Vesting of Properties (in Grama Sasans) Act, 1964

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(b)an application under Sub-section (1) of Section 4 may be made within sixty days from the date of commencement of this Act ; and

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