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[Cites 0, Cited by 0] [Article 55(2)] [Article 55] [Constitution]

Constitution Subarticle

Article 55(2)(a) in Constitution of India

(a)every elected member of the Legislative Assembly of a State shall have as many votes as there are multiples of one thousand in the quotient obtained by dividing the population of the State by the total number of the elected members of the Assembly;