Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59B] [Entire Act] State of Karnataka - Subsection Section 59B(ii) in Karnataka Stamp Act, 1957 (ii)prevents or obstructs the inspection, entry, search or seizure by an officer, empowered under this Act,
