Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] State of Maharashtra - Subsection Section 55(1)(v) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (v)it is necessary or expedient for any other reason which may be considered sufficient by the State Government;