Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Inditrade Business Consultants ... vs Kotak Mahindra Bank on 13 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                               Board Sr.No.:-56

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 COMMERICAL AO NO. 9 OF 2024

 Inditrade Business Consultants Limited                 ....APPELLANT
             V/S
 Kotak Mahindra Bank                                  ....RESPONDENT

WITH INTERIM APPLICATION NO. 9812 OF 2024 In COMMERICAL AO 9 OF 2024 Inditrade Business Consultants Limited ....PETITIONER V/S Kotak Mahindra Bank ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 13th August, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 27/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
Page 1/2 ::: Uploaded on - 13/08/2024 ::: Downloaded on - 14/08/2024 14:46:16 :::
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 13/08/2024 ::: Downloaded on - 14/08/2024 14:46:16 :::