Bombay High Court
Inditrade Business Consultants ... vs Kotak Mahindra Bank on 13 August, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-56
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
COMMERICAL AO NO. 9 OF 2024
Inditrade Business Consultants Limited ....APPELLANT
V/S
Kotak Mahindra Bank ....RESPONDENT
WITH INTERIM APPLICATION NO. 9812 OF 2024 In COMMERICAL AO 9 OF 2024 Inditrade Business Consultants Limited ....PETITIONER V/S Kotak Mahindra Bank ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE RAJESH S. PATIL, JJ DATE : 13th August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 27/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.Page 1/2 ::: Uploaded on - 13/08/2024 ::: Downloaded on - 14/08/2024 14:46:16 :::
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 13/08/2024 ::: Downloaded on - 14/08/2024 14:46:16 :::