Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 783] [Entire Act] Bengal Presidency - Subsection Section 783(b) in Police Regulations, Bengal , 1943 (b)An officer of lower rank appointed to do the work of an officer reduced or dismissed shall not draw the increased rate of pay, pending the result of appeal.