Section 20(2)(a) in The West Bengal Co-Operative Societies Act, 1983

[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(2)(a) in The West Bengal Co-Operative Societies Act, 1983

(a)a draft of the order has been sent to each of the co-operative societies in the prescribed manner inviting suggestions or objections, if any, within such period, not being less than three months, as the Registrar may fix in this behalf; and

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State of West Bengal - Subsection

Section 20(2)(a) in The West Bengal Co-Operative Societies Act, 1983