Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(1)(a) in Assam Urban Water Supply and Sewerage Board Act, 1985

(a)A water-charge based on consumption, subject to a minimum charge, which may be at different rates for water supplied for different purpose, such as domestic, industrial and other purposes;