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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in The M.P. Civil Services (Joining Time) Rules, 1982

(3)Not more than one day's joining time shall be allowed to a Government servant to joining a new post within the same station or which does not involve a change of residence from one station to another. For this purpose, the term same station will be interpreted to mean the area falling within the jurisdiction of the municipality or corporation including such of sub-urban municipalities, notified areas or cantonments as are contiguous to the named municipality and the like.