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Delhi High Court - Orders

Sawhney Rubber Industries vs Jawahar Prasad on 17 February, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                          $~Advance-27
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     W.P.(C) 4773/2019 & CM No.21288/2019

                                SAWHNEY RUBBER INDUSTRIES                               ..... Petitioner
                                            Through : None.

                                                    versus

                                JAWAHAR PRASAD                                         ..... Respondent
                                            Through :              None.

                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER

                                              ORDER

% 17.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. There is no representation on behalf of the parties.

2. Since the matter has been listed before the court on account of an en bloc date, adverse orders are deferred.

3. List the matter on 28.10.2021.

RAJIV SHAKDHER, J FEBRUARY 17, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:19.02.2021 20:49:34