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State of Bihar - Section

Section 19 in Bihar Deed Writers Licensing Rules, 1996

19. Register.

- Every document writer shall maintain a register in Form 'B' and grant receipt to one party in Form 'F'. The Licensing Authority shall maintain a register in Form 'G' for licensed document writers and Form 'H' for licensed apprentices. Similar registers shall also be maintained in the office of the Sub-Registrar for licensed document writers and licensed apprentices attached to his office.