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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(3) in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006

(3)The record to be maintained by every Genetic Laboratory in respect of each man or woman subjected to any prenatal diagnostic shall be specified in Form-E.