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[Cites 0, Cited by 1] [Section 345(1)] [Section 345] [Entire Act]

State of Andhra Pradesh - Subsection

Section 345(1)(c) in Andhra Pradesh Municipalities Act, 1965

(c)any order of the Commissioner made under Section 212 refusing to approve the site for building, or under sub-section (6) of Section 344 suspending or revoking a licence; or