Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act] Union of India - Subsection Section 44(2)(f) in The Air Corporations Act, 1953 (f)the provision of [* * *] [ Certain words omitted by Act 49 of 1971, Section 12 (w.e.f. 1.2.1972).] reserve and other funds;