Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55A] [Entire Act] State of Tamilnadu - Subsection Section 55A(c) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 (c)the extent of land utilised or proposed to be utilised for the construction of quarters, playgrounds and parks.]
