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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

7. Functions of the LPCET Committee.

- The LPCET Committee shall take decisions on the following issues relating to the LPCET.
(i)Pattern of question papers:
(ii)Duration of the test.
(iii)Weightage and marks to be assigned to each paper
(iv)Syllabus
(v)Centres for conducting the test
(vi)Date of test.
(vii)Date of announcement of results
(viii)Norms for payment of remuneration for different items of works connected with Entrance Test.
(ix)Fees to be collected from the candidates, and such other issues.