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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1)(g) in Maharashtra Money-Lending (Regulation) Act, 2014

(g)if the places at which the business of money-lending is to be carried on are more than one, the true names of persons who shall be in the management of business at each such place.