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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in Orissa Public Distribution System (Control) Order, 2008

(3)First preference for appointment and for grant of license as retailer shall be given to Gram Panchayats, followed by Women Self Help Groups, Cooperative Societies and other self Help Groups in that order of preference;Provided that the state Government may alter or modify the order of preference by an order in writing.