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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(11) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(11)It shall be the duty of the Dock Labour Board and every other employer of dock workers to comply with regulations 74, 89, 91 (3), 92, 93 (1), (3) & (4), 103, 107, 108 to 111.