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[Cites 0, Cited by 0] [Section 40(18)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(18)(b) in The Punjab Liquor Licence Rules, 1956

(b)The reduction must be done in a special empty receptable. Water used for reduction must be pure and the licensee must comply with the directions of the Collector regarding the water supply.