Supreme Court - Daily Orders
Hari Mohan vs Upsssc Through Its Chairman on 17 April, 2023
Bench: B.R. Gavai, Vikram Nath
ITEM NO.17 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6006/2023
(Arising out of impugned final judgment and order dated 03-12-2021
in WPMS No. 28175/2021 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
HARI MOHAN Petitioner(s)
VERSUS
UPSSSC THROUGH ITS CHAIRMAN & ORS. Respondent(s)
(IA No.36284/2023-CONDONATION OF DELAY IN FILING and IA
No.36287/2023-EXEMPTION FROM FILING O.T. and IA No.36285/2023-
PERMISSION TO APPEAR AND ARGUE IN PERSON
LIST IN THE WEEK COMMENCING 17.04.2023 AS PER DIRECTIONS RECEIVED
FROM MENTIONING BRANCH DATED 08.04.2023, IA No. 36284/2023 -
CONDONATION OF DELAY IN FILING, IA No. 36287/2023 - EXEMPTION FROM
FILING O.T., IA No. 36285/2023 - PERMISSION TO APPEAR AND ARGUE IN
PERSON)
Date : 17-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1. Permission to appear and argue in person is granted.
2. Delay condoned.
3. We are not inclined to interfere with the impugned judgment and order passed by the High Court. The special Signature Not Verified leave petition(s) stand(s) dismissed accordingly. Digitally signed by Deepak Singh Date: 2023.04.17 17:59:05 IST Reason:
4. Pending application(s), if any, stand(s) disposed of.
(DEEPAK SINGH) (ANJU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)