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[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

State of Gujarat - Subsection

Section 134(2)(b) in Gujarat Panchayats Act, 1961

(b)the sale proceeds of all dust, dirt, dung, refuse, or carcasses of animals, except in so far as any person is entitled to the whole or a portion thereof;