Section 13(2) in Ajmer Development Authority Act, 2013
(2)The Ajmer Traffic Control Board shall consist of the following members, namely :-(i)Ajmer Development Commissioner; who shall be the Chairman;(ii)Secretary, Ajmer Development Authority;(iii)Regional Transport Officer, Ajmer, Rajasthan;(iv)General Manager(Operation), Rajasthan State Road Transport Corporation, Zone Ajmer;(v)Additional Chief Engineer, Public Works Department, Ajmer;(vi)Additional Chief Engineer, Public Health Engineering Department, Ajmer;(vii)Representative of the Ajmer Vidyut Vitran Nigam Limited., not below the rank of an Additional Chief Engineer;(viii)Director, Engineering of the Authority;(ix)Director, Town Planning of the Authority;(x)Director, Finance of the Authority;(xi)District Collector, Ajmer;(xii)Superintendent of Police, Ajmer;(xiii)Mayor/Administrator, Municipal Corporation; Ajmer;(xiv)Chairman/Administrator, Municipal Council, Kishangarh, Ajmer;(xv)Chairman Municipal Board Pushkar, Ajmer; and(xvi)two persons to be nominated by the Chairman of the Authority.
