Madras High Court
K.T. Ranganathan vs Mr. Ramesh Iyer on 28 November, 2025
Author: N.Anand Venkatesh
Bench: N. Anand Venkatesh
CONT P No. 1617 of 2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 28-11-2025
CORAM
THE HONOURABLE MR JUSTICE N. ANAND VENKATESH
CONT P No. 1617 of 2018
1. K.T. Ranganathan,
Son Of Late Thiruvenkadam, No,
189-c, Block 22, C-type, Neyveli-
607 108
2.Smt. Geetha
Wife Of K.T. Ranganathan,
No. 189-c, Block 22, C-type,
Neyveli- 607 108
Petitioner(s)
Vs
1. Mr. Ramesh Iyer,
Vice-chairman And Managing
Director, M/s. Mahindra And
Mahindra Financial Services,
Private Limited, No,19, First
Floor, Villupuram Road,
Victoria Nagar,
Puducherry – 605 005
Also Having Its Registered Office
At, Mahindra And Mahindra
Limited, Gateway, Buliding,
Apollo Bunder, Mumbai 400 001,
India.
Contemnor(s)
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/12/2025 01:31:06 pm )
CONT P No. 1617 of 2018
PRAYER
To punish the respondent above named in accordance with law for
disobeying the order dated 09.09.2016 made in OP NO 131 of 2015 .
For Petitioner(s): M/s.S.Udayakumar
For Contemnor(s): Mr.P.V.Balasubramaniam
M/s.BFS Legal
ORDER
The learned counsel for the petitioners submitted that the matter has been settled between the parties.
2. Recording the above, this contempt petition is closed.
28-11-2025 rka Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/12/2025 01:31:06 pm ) CONT P No. 1617 of 2018 To
1.Mr. Ramesh Iyer, Vice-chairman And Managing Director, M/s. Mahindra And Mahindra Financial Services, Private Limited, No,19, First Floor,Villupuram Road, Victoria Nagar, Puducherry- 605 005.
Also Having Its Registered Office At, Mahindra And Mahindra Limited, Gateway, Buliding, Apollo Bunder, Mumbai 400 001, India.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/12/2025 01:31:06 pm ) CONT P No. 1617 of 2018 N.ANAND VENKATESH J.
rka CONT P No. 1617 of 2018 28-11-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/12/2025 01:31:06 pm )