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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 2 in The University Of Allahabad Act, 2005

2. Declaration of University of Allahabad as Institution of national importance.

-Whereas the objects of the University of Allahabad in the State of Uttar Pradesh are such as to make it an Institution of national importance, it is hereby declared that the said University is an Institution of national importance.