Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(3) in Assam Science & Technology University Act, 2009

(3)Any member of the Court may propose to the Court the, draft of any Statute arid the Court may refer any such (sic) to the Executive Council and the Executive Council shall consider the same and submit the drat with its recommendation.