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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(1) in The Karnataka Lifts, Escalators And Passenger Conveyors Act, 2012

(1)No person shall engage in the business of erection or installation or periodical testing and maintenance of lift or escalator or passenger conveyor, as the case may be, unless he gets registered himself or has got renewed his registration with the Chief Inspector of Lifts, Escalators & Passenger conveyors.