Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 160 in Gujarat High Court Rules, 1993

160. Search Fees.

- The following fee shall be charged for search:-
(a) Of the records of a case. Rs 1 per day.
(b) Of registers prescribed under the rules. Rs. 1 per each register
IV. Fees for Administering Oath and interpreting Affidavits