Allahabad High Court
Dhirender Bhati vs State Of U.P. And 25 Others on 18 May, 2022
Bench: Ashwani Kumar Mishra, Rajnish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 44 Case :- CRIMINAL MISC. WRIT PETITION No. - 5157 of 2022 Petitioner :- Dhirender Bhati Respondent :- State Of U.P. And 25 Others Counsel for Petitioner :- Udai Chandani Counsel for Respondent :- G.A. Hon'ble Ashwani Kumar Mishra,J.
Hon'ble Rajnish Kumar,J.
After some argument in the matter and faced with the Court's observation that remedy of the petitioner lies elsewhere, counsel for the petitioner comes up with the prayer to withdraw this petition with liberty to pursue remedy before the appropriate forum in respect of the election dispute.
The writ petition is, accordingly, dismissed as withdrawn.
Order Date :- 18.5.2022 Ranjeet Sahu