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Allahabad High Court

Dhirender Bhati vs State Of U.P. And 25 Others on 18 May, 2022

Bench: Ashwani Kumar Mishra, Rajnish Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5157 of 2022
 

 
Petitioner :- Dhirender Bhati
 
Respondent :- State Of U.P. And 25 Others
 
Counsel for Petitioner :- Udai Chandani
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.
 

Hon'ble Rajnish Kumar,J.

After some argument in the matter and faced with the Court's observation that remedy of the petitioner lies elsewhere, counsel for the petitioner comes up with the prayer to withdraw this petition with liberty to pursue remedy before the appropriate forum in respect of the election dispute.

The writ petition is, accordingly, dismissed as withdrawn.

Order Date :- 18.5.2022 Ranjeet Sahu