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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(2)(a) in West Bengal Co-operative Societies Act, 2006

(a)the share shall be transferred to a person qualified to be a transferee of the share under section 72 on receipt of the value of the share from such person; and