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[Cites 0, Cited by 0] [Section 241(2)] [Section 241] [Entire Act]

State of Tamilnadu - Subsection

Section 241(2)(c) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(c)obtain signature or thumb-impression of each such building worker against the entries relating to him, on the register of wages and such entries shall be authenticated by the employer or his authorised representative.