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State of Uttar Pradesh - Section

Section 6 in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

6. Nationality, Domicile and Residence.

- The nationality, domicile and residence qualification shall be in accordance with the rules in force at the time of recruitment (A copy of the rules in force at time of promulgation of these rules will be found in Appendix B.)