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State of Odisha - Section

Section 25 in The Orissa Animal Contagious Diseases Rules, 1957

25. Arrest without order or warrant.

- Any police officer not below the tank of a Sub-Inspector may, at the written request of a Veterinary Surgeon, arrest without warrant any person who has been concerned in an offence against any of the provisions of the rules under the Act relating to infected places or infected animals.