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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(b) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(b)subject to the provisions contained in Sections 12 and 13, allot to the applicant as Khudkasht such area of land, not exceeding the area applied for, as he may deem proper.