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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(c) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

(c)[ An order imposing any punishment in respect of a person for whose appointment consultation with the Commission is not necessary;] [Added vide Notification dated 12.03.1975]