Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(r) in The M.P. Vidyut Sudhar Adhiniyam, 2000 (r)to undertake all incidental or ancillary activities that the Commission may consider appropriate for the effective discharge of any of the above functions.
