Section 66(33)(b) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 66(33)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(33)(b) in The Income Tax Act, 2025

(b)supported by a time stamped contract note issued by the intermediary to every client indicating in the contract note—

(i)the unique client identity number alloted under any law in force; and

(ii)the Permanent Account Number allotted under this Act;