Section 85(2)(B) in Delhi Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

(B)In case of a goods vehicle. - (i) the name(s) of the person or persons for whom the goods are being carried;

(ii)the nature and weight of the goods;

(iii)the starting point and the ending point of the trip and the route to be followed; and

(iv)the date and time when the trip is to begun and when it is to be completed:

Legal Document View