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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Manipur - Subsection

Section 37(2)(v) in Manipur Excise Rules, 1962

(v)"Officer -in-charge" means an officer of the Excise Department deputed to supervise the work in a distillery, pharmaceutical bonded laboratory or bonded warehouse ;