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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(m) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(m)shall approve the tour programmes, tour diaries and tour particulars of all category of staff of the Home-
(i)Attendance Register of staff;
(ii)General admission and discharge register of inmates;
(iii)Attendance Register of inmates;
(iv)Registers and records relating to correspondence with District Shelter and different organisations for the purpose of social and vocational rehabilitation of the inmates;
(v)Record of pre-release contact in respect of those released from correctional institutions;
(vi)Visitors Books;
(vii)Minutes Book of the meeting of the Managing Committee;
(viii)General Order Book;
(ix)Property Register of inmates;
(x)Record of follow-up work and family contact;
(xi)Remark Book of the Managing Committee;
(xii)Waiting list for admission;
(xiii)History sheet of inmates;
(xiv)Health record of inmates;
(xv)Educational and vocational performance records;
(xvi)Record of general performance of Home;
(xvii)Account of receipt and issue of post cards to the inmates;
(xviii)Accounts Register-