Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 189(2)] [Section 189] [Entire Act]

Union of India - Subsection

Section 189(2)(a) in The Air Force Act, 1950

(a)the removal, retirement, release or discharge from the service of persons subject to this Act;